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[Cites 0, Cited by 0] [Section 68C] [Entire Act]

Union of India - Subsection

Section 68C(1) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(1)As from the commencement of this Chapter, it shall not be lawful for any person to whom this Chapter applies to hold any illegally acquired property either by himself or through any other person on his behalf.