Delhi High Court - Orders
Poonam Dinesh Singh vs Cmd Air India And Another on 6 December, 2021
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13218/2021
POONAM DINESH SINGH
..... Petitioner
Through: Mr. Surinder Kumar Gupta, Adv.
versus
CMD AIR INDIA AND ANOTHER
..... Respondent
Through: Mr. Aditya Vardhman Sharma, Adv.
with Mr. Abhishek Kumar
Shrivastava, Adv.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 06.12.2021 Mr. Gupta seeks and is allowed two week's time to place on record the rules qua delegation of powers as well as Rules and Regulations of the Air India.
List on 21st December, 2021.
V. KAMESWAR RAO, J DECEMBER 06, 2021/ak Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:07.12.2021 16:37:32