Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 16 in Himachal Pradesh Tax on Entry of Goods into Local Area Act, 2010 16. Repeal of Act No. 16 of 2005. - The Himachal Pradesh Local Area Development Tax Act, 2005 is hereby repealed.
