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[Cites 0, Cited by 0] [Section 46] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 46(1) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(1)A public issue shall be kept open for at least three working days but not more than ten working days including the days for which the issue is kept open in case of revision in price band.