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Union of India - Section

Section 25 in United Bank of India (Employees') Pension Regulations, 1995

25. Period of deputation to an organisation in India.

- Period of deputation of an employee to another organisation in India will count as qualifying service:Provided the organisation to which he is deputed or the employee pays the pensionary contributions at the rates specified in sub-regulation (a) of Regulation 7 of these regulations or at the rates specified by the Bank at the time of deputation, whichever is higher to the Bank