Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 71] [Entire Act] Union of India - Subsection Section 71(8) in The Companies Act, 2013 (8)A company shall pay interest and redeem the debentures in accordance with the terms and conditions of their issue.
