Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Punjab - Subsection Section 11(d) in The Punjab Public Service Commission (Additional Functions) Act, 1955 (d)affect any penalty, forfeiture or punishment incurred in respect of any offence committed against any enactment so repealed; or
