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Supreme Court - Daily Orders

Vikram Trivedi vs U.O.I on 13 January, 2014

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    ITEM NO.36                  COURT NO.3               SECTION IX


                  S U P R E M E    C O U R T   O F    I N D I A
                                RECORD OF PROCEEDINGS


    Petition(s) for Special Leave to Appeal (Civil) No(s).39603/2013


    (From the judgement and order dated 14/10/2013 in SCA No.8173/2013 of
    The HIGH COURT OF GUJARAT AT AHMEDABAD)


    VIKRAM TRIVEDI & ANR                                   Petitioner(s)


                       VERSUS


    U.O.I & ORS                                            Respondent(s)


    (With appln(s) for exemption from filing c/c of the impugned
    Judgment,exemption from filing O.T. and prayer for interim relief)


    Date: 13/01/2014    This Petition was called on for hearing today.


    CORAM :
              HON’BLE MR. JUSTICE H.L. DATTU
              HON’BLE MR. JUSTICE S.A. BOBDE


    For Petitioner(s)         Mr. Harin P Raval, Sr.Adv.
                           Mr. Anirudh Sharma,Adv.
                              Ms. Divya Anand, Adv.


    For Respondent(s)


                 UPON hearing counsel the Court made the following
                                     O R D E R

Dismissed.

| [ Charanjeet Kaur ] | | [ Vinod Kulvi ] | |Court Master | |Asstt. Registrar |