Supreme Court - Daily Orders
Vikram Trivedi vs U.O.I on 13 January, 2014
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ITEM NO.36 COURT NO.3 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).39603/2013
(From the judgement and order dated 14/10/2013 in SCA No.8173/2013 of
The HIGH COURT OF GUJARAT AT AHMEDABAD)
VIKRAM TRIVEDI & ANR Petitioner(s)
VERSUS
U.O.I & ORS Respondent(s)
(With appln(s) for exemption from filing c/c of the impugned
Judgment,exemption from filing O.T. and prayer for interim relief)
Date: 13/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Harin P Raval, Sr.Adv.
Mr. Anirudh Sharma,Adv.
Ms. Divya Anand, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Dismissed.
| [ Charanjeet Kaur ] | | [ Vinod Kulvi ] | |Court Master | |Asstt. Registrar |