Section 27(2)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

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State of Uttar Pradesh - Subsection

Section 27(2)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(b)has ceased to remain eligible for being chosen [x x x] [Omitted by U.P. Act No. 9 or 1994.] a member [x x x] [Omitted by Section 17(2) of U.P. Act No. 2 of 1963.] of the Zila Panchayat for the purposes of Section 20, or

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State of Uttar Pradesh - Subsection

Section 27(2)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961