[Cites 0, Cited by 4]
[Entire Act]
State of Gujarat - Section
Section 107 in Gujarat Prohibition Act, 1949
107. [ Fees. [Section 107 was inserted by Gujarat 9 of 1878, Section 12.]
- The State Government may, by rules prescribe the fees payable in respect of any privilege, licence, permit, pass or authorisation granted or issued under this Act].| 107. [Power to exempt, remit or refund excise duty].- Deleted by Bombay 22 of 1960, Section 69. |