Bombay High Court
Chandrakant Mahadev Patole vs The State Of Maharashtra And 5 Ors on 15 September, 2022
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 3690 OF 2021
Chandrakant Mahadev Patole ....PETITIONER
V/S
The State Of Maharashtra And 5 Ors ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 15th September, 2022 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 09/11/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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