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State of Chattisgarh - Section

Section 12 in Chhattisgarh Minerals (Mining, Transportation and Storage) Rules, 2009

12. Status of the sanctioned permit in case of death of the holder.

- Where the permit holder dies, the permit shall be transferred to the equal heir/(s) of the holder after the submission of the application along with a fee of Rs. 1,000/- deposited by challan in prescribed Account head.