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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1) in Rajasthan Police Rules, 2008

(1)The police officer taking charge of unclaimed property found by him, or made over to him, shall prepare in inventory containing particulars regarding time and place of taking into charge, and quantity and identification of the property and the inventory shall be signed by two persons witnessing taking into charge of the property.