Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 14] [Entire Act] Union of India - Subsection Section 14(1) in The Coal Bearing Areas (Acquisition And development) Act, 1957 (1)Where the amount of any compensation payable under this Act can be fixed by agreement, it shall be paid in accordance with such agreement.
