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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(j) in The M.P. Rajya Beej Evam Farm Vikas Nigam Adhiniyam, 1980

(j)"Works" includes any works relating to organisation, production, conservation, development or exploitation of seeds and agricultural farms to be executed under a project under this Act;