Section 5(3) in Faridabad Complex Administration Building Rules, 1989
(3)A refundable security [@ Rs. 2.50 per square feet of the covered area] [Substituted vide Haryana Notification No. GSR5/HA/42/71/S.43 and 57/1994 dated 25.1.1994.] shall be deposited by the applicant alongwith the building plan application. This amount will be refundable to the applicant after the issue of the completion certificate.
