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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 41(a) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

(a)being a licences, save as permitted under section 27 or section 50 or by his licence, supplies energy or lays down or places my electric supply-line or works outside the area of supply ;or