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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(9) in Gujarat Prohibition Act, 1949

(9)[ "cultivation" means raising a plant from seed and includes the tending or protecting of a plant during its growth;] [This clause was substituted for the original by Bombay 22 of 1960, Section 2(c).]