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State Bank Of India Represented By Its ... vs M/S Venshiv Pharma Chem (P) Ltd. Rep. By ... on 17 March, 2021

      ITEM NO.22                       REGISTRAR COURT. 2 THROUGH VIDEO CONFERENCE
      SECTION XII-A
                                    S U P R E M E C O U R T O F     I N D I A
                                            RECORD OF PROCEEDINGS

                                       BEFORE THE REGISTRAR SH. RAJIV KALRA

      Civil Appeal                 No(s).   3020/2019

      STATE BANK OF INDIA REPRESENTED BY ITS CHIEF MANAGER
                                                                              Appellant(s)

                                                        VERSUS

      M/S VENSHIV PHARMA CHEM (P) LTD. REP. BY ITS MANAGING DIRECTOR K.
      SAMBA SIVA REDDY & ORS.
                                                            Respondent(s)

      (only CA 298 of 2020 is to be listed before the Ld. Registrar's
      Court )

      WITH
      C.A. No. 298/2020 (XII-A)

      Date : 17-03-2021 These appeals were called on for hearing today.

      For Appellant(s)                  Mr. Rajesh Kumar-i, AOR
                                        Mr. A. V. Rangam, AOR

      For Respondent(s)                 Ms. Tatini Basu, AOR
                                        Mr. Amit Agrawal, AOR
                                        Mr. Yadav Narender Singh, AOR

                  UPON HEARING THE COUNSEL THROUGH VIDEO CONFERENCE, THE
                            COURT MADE THE FOLLOWING
                                     O R D E R

C.A. No. 298/2020 :-

Service is complete qua both the respondents. Learned counsel for the Appellant has not filed Spare Copy to issue Notice of Lodgment of Petition of Appeal to concerned High Court. Two weeks’ time is granted to the counsel to submit the same.

List the matter on 19.04.2021.

Mukesh Nasa Date: 2021.03.18 13:11:26 IST Reason:

      (RB)                                                                RAJIV KALRA
                                                                          Registrar