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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Bihar - Subsection

Section 64(A) in Bihar Factories Rules, 1950

(A)For factories in which the number of persons employed does not exceed ten (or in case of factories in which mechanical power is not used) does not exceed fifty persons. Each first-aid box or cupboard shall contain the following equipments:-
(i)Six small size sterilized dressings;
(ii)Three medium size sterilized dressings;
(iii)Three large size sterilized dressings;
(iv)Three large size sterilized burn dressings;
(v)One (60 ml.) bottle of cetrimide solution (1 per cent) or a suitable antiseptic solution;
(vi)One (30 ml.) bottle of mercurochrome solution (2 per cent) in water;
(vii)One (30 ml.) bottle containing sal-volatile having the dose and mode of administration indicated in the label;
(viii)A snake-bite lancet;
(ix)One (30 ml.) bottle containing potassium permanganate crystals;
(x)One pair of scissors;
(xi)One roll of adhesive plaster (2 cm. x 1 metre);
(xii)Six pieces of sterilized eye pads in separate sealed packets;
(xiii)A bottle containing 100 tablets (each of 5 grains) of aspirin or any other analgesic;
(xiv)One polythene wash bottle (½ litre i.e. 500 c.c.) for washing eye;
(xv)One copy of first-aid leaflet issued by the Chief Inspector of Factories, Bihar; and
(xvi)A foolscap size bound register for maintaining the record of first-aid cases.