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[Cites 0, Cited by 0] [Section 141] [Entire Act]

State of Punjab - Subsection

Section 141(9) in The State Pharmacy Council Rules, 1951

(9)This paper must be folded "Face Inwards" and placed in the accompanying "Identification Envelope" which must be securely closed and then placed in a covering envelope.Form 'D'Rule 6(11)Form of Declaration on Identification Envelope_________________State Pharmacy Council.I, (a) _________________ of _________________ hereby declare that I am the person to whom the enclosed voting paper was addressed that I am registered Pharmacist (b) _________________ and that I have not returned any other voting paper in this election.Signature _________________Address _________________Date _________________Signed in presence of (c) ________________