Kerala High Court
Salim Mathew vs Kerala Financial Corporation (Kfc) on 6 April, 2022
Author: N.Nagaresh
Bench: N.Nagaresh
WP(C) No.782/2021 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
Wednesday, the 6th day of April 2022 / 16th Chaithra, 1944
WP(C) NO. 782 OF 2021
PETITIONER:
SALIM MATHEW, AGED 65, GOLD COAST HOTELS (P) LTD, VAZHAYILA,
PEROORKADA, TRIVANDRUM DISTRICT, PIN-695 005.
RESPONDENTS:
1. KERALA FINANCIAL CORPORATION, HEAD OFFICE, VELLAYAMBALAM,
TRIVANDRUM-695 033, REP BY ITS MANAGING DIRECTOR.
2. THE CHIEF MANAGER, KERALA FINANCIAL CORPORATION, VELLAYAMBALAM,
TRIVANDRUM-695 033
3. THE BRANCH MANAGER, KERALA FINANCIAL CORPORATION, VELLAYAMBALAM,
TRIVANDRUM-695 033
4. STATE OF KERALA, REP BY SECRETARY, FINANCE DEPARTMENT, SECRETARIAT,
TRIVANDRUM-695 001.
5. TRAVANCORE HOTELS AND RESORTS (P) LTD.,NEDUNMANGADU VILLAGE,
NEDUNMANGADU TALUK, REP BY ITS MANAGING DIRECTOR, SURESH KUMAR, AGED
53, S/O.SIVASANKARAN NAIR, TRIVANDRUM - 695 541. [ADDITIONAL R5 IS
IMPLEADED AS PER ORDER DATED 6/4/22 IN I.A.4/21 IN WP(C)782/2021.]
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay all further proceedings pursuant to Ext.P3 and Ext.P5
notices, during the pendency of this Writ Petition (C), in the interest of
justice.
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
SRI.JOSEPH KODIANTHARA (SENIOR ADVOCATE) along with M/S.PRAVEEN K.JOY,
E.S.SANEEJ, M.P.UNNIKRISHNAN, M.K.SAMYUKTHA, N.ABHILASH & DEEPU
RAJAGOPAL, Advocates for the petitioner and ofSRI.GEORGE POONTHOTTAM
(SENIOR ADVOCATE) ALONG WITH SMT.NISHA GEORGE ,ADVOCATE for ADDL.R5 the
court passed the following:
WP(C) No.782/2021 2/3
ORDER
The petitioner says that there is a chance of settlement through mediation.
Place the matter for mediation before the Ernakulam Mediation Centre (High Court) on 22.04.2022 at 11 a.m. Both parties are directed to appear for mediation on that day.
Post on 30.05.2022.
06.04.2022 Sd/- N.NAGARESH, JUDGE 06-04-2022 /True Copy/ Assistant Registrar WP(C) No.782/2021 3/3 APPENDIX OF WP(C) 782/2021 EXHIBIT P3 TRUE COPY OF THE NOTICE ISSUED BY THE 2ND RESPONDENT DATED 23.11.2020 EXHIBIT P5 THE TRUE COPY OF THE NOTICE DATED 1.12.2020