Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 43 in The Goa Panchayat Raj (Imposition of taxes, fees and other dues) Rules, 1998 43. Validity of permit. - The permit shall be valid for the period or for the days for which it is issued.
