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[Cites 0, Cited by 0] [Section 362(1)] [Section 362] [Entire Act]

State of Punjab - Subsection

Section 362(1)(a) in The Punjab Municipal Act, 1999

(a)prohibit or regulate, either temporarily or permanently, vehicular traffic in any public street or any portion thereof so as to prevent danger, obstruction or inconvenience to the public or to ensure quietness in any locality;