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[Cites 0, Cited by 0] [Section 13(1A)] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(1A)(b) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(b)a person who is a member of the Market Committee under sub-clauses (iii), (iv), (v) or (vii) of clause (a) shall have a right to take part in the discussions of the Committee but shall not have a right to vote at a meeting thereof.