Himachal Pradesh High Court
Neel Kamal vs . Hrtc on 24 March, 2022
Bench: Sabina, Satyen Vaidya
Neel Kamal vs. HRTC .
CWP No.1303 of 2022 24.03.2022 Present: Mr. Ashok Kumar, Advocate, for the petitioner.
Mr. Ajeet Saklani, Advocate, for the respondents/HRTC.
Learned counsel for the petitioner requests for an adjournment to enable him to place certain additional documents on record.
As requested, list again after three weeks.
( Sabina )
Judge
( Satyen Vaidya )
March 24, 2022 Judge
(Yashwant)
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