Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 58(1)] [Section 58] [Entire Act] State of Gujarat - Subsection Section 58(1)(b) in The Gujarat Panchayats Act, 1993 (b)absent himself for four consecutive months from the meetings of the panchayat without the leave of the said panchayat;