Supreme Court - Daily Orders
The District Cooperative Central Bank ... vs Shantimal Bhandari . on 12 January, 2017
Bench: Chief Justice, Dipak Misra, J. Chelameswar
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
CURATIVE PETITION (C) NOS.438-439 OF 2016
IN
REVIEW PETITION (C) NOS.1621-1622 OF 2016
IN
SPECIAL LEAVE PETITION (C) NOS.31793-31794 OF 2015
THE DISTRICT COOPERATIVE CENTRAL
BANK MARYADIT VIDISHA AND ANR. ... Petitioner(s)
VS.
SHANTILAL BHANDARI AND ORS. ... Respondent(s)
ORDER
We have gone through the Curative Petitions and the relevant documents. In our opinion, no case is made out within the parameters indicated in the decision of this Court in Rupa Ashok Hurra Vs. Ashok Hurra & Anr., reported in 2002 (4) SCC 388. Hence, the Curative Petitions are dismissed. Pending applications are disposed of.
.....................................CJI. [JAGDISH SINGH KHEHAR] ........................................J. [DIPAK MISRA] ........................................J. [J. CHELAMESWAR] Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2017.01.14 New Delhi;
13:51:20 IST
Reason: 12th January, 2017.
CHAMBER MATTER SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CURATIVE PETITIION (C) NOS.438-439/2016 IN REVIEW PETITION (C)NOS.1621-1622/2016 IN SLP(C)NOS.31793-31794/2015 THE DISTRICT COOPERATIVE CENTRAL BANK MARYADIT VIDISHA AND ANR. Petitioner(s) VERSUS SHANTILAL BHANDARI AND ORS. Respondent(s) (With office report) Date : 12/01/2017 This petition was circulated today. CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE DIPAK MISRA HON'BLE MR. JUSTICE J. CHELAMESWAR By Circulation UPON perusing papers the Court made the following O R D E R The curative petitions are dismissed in terms of the signed order.
(Sarita Purohit) (Renuka Sadana) Court Master Assistant Registrar (Signed order is placed on the file)