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[Cites 0, Cited by 0] [Section 10(10)] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(10)(h) in Telangana State District Mineral Foundation (Trust) Rules, 2015

(h)Sanitation - collection, transportation & disposal of waste, cleaning of public places, provision of proper drainage & Sewage Treatment Plant, provision for disposal of fecal sludge, provision of toilets and other related activities.