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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 3(1)(d) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(d)"compensatory allowance" means an allowance granted to meet expenditure necessitated by the special circumstances in which the duty is performed.