Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Jammu-Kashmir - Subsection Section 24(2) in Jammu and Kashmir Agrarian Reforms Act, 1976 (2)Appearances may be put, applications made and acts done before a Revenue Officer, or any authority acting under this Act, on behalf of a family by the head of such family.
