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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(4) in The Gas Cylinders Rules, 2004

(4)A cylinder, which has been used for the generation of any gas or for any purpose other than storage, transportation and use of compressed gas, shall be deemed to have been condemned and unsuitable for such use as a cylinder within the meaning of these rules.