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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(6) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(6)[ No market fee shall be levied on the sale or purchase of Great Millet (Jowar), Gram and Kabli Gram (Chana Kala and Safaid), Cotton Seed (Banaula), Ground Nut (Shelled and unshelled), Cluster Bean (Guara), Turmeric (Haldi), Heena (Mehndi), Goat Hair, Camel Hair, Indian Clover (Senji), Cress/Gardenress (Hallon), Oats (Javi), Gur, Shakkar, Khandsari, Green Gram (Mung), Black Gram (Mash), Phaseolus aconitifoetius (Moth), Lentil (Messur), Pigenopea (Arhar), Rajmaha, Soya Bean, Indian Colza (Sarson), Indian Rape (Toria), Maize (Makki), Barley (Jau) and [Spiked Millet (Bajra) and Sunflower][Spiked Millet (Bajra) and Sunflower] [Substituted by Punjab Government Notification No. G.S.R. 19/P.A. 23/61/S. 43/Amd. (61)/2004. dated 27.2.2004.] [Added vide notification No. 11/13/2003 M-3/7738 dated 19.11.2003.]