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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Maharashtra - Subsection

Section 41(b) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(b)the fees to be charged for enrolment of students for attending such course in the University and recognized institutions including the tuition fees and hostel charges which shall, as far as possible, be uniform for the institutions situated in the same local area for admission to the examinations leading to degree, diploma, certificates and other academic distinctions, and for registration of graduates;