Section 78 in Occupational Safety, Health and Working Conditions Code, 2020
78. Prohibition of employment of certain persons in certain building or other construction work..
- No person, about whom the employer knows or has reasons to believe that he is a deaf or he has a defective vision or he has a tendency to giddiness, shall be required or allowed to work in any such operation of building or other construction work which is likely to involve a risk of any accident either to the building worker himself or to any other person.
