Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 78 in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988 78. This Act shall be, in addition to, and not in derogation of any other law for the time being in force. Chapter - X Miscellaneous
