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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Manipur - Subsection

Section 69(1)(c) in The Manipur Panchayati Raj Act, 1994

(c)loans, if any, granted by the Central or State Government or raised by the Zilla Parishad on security of its assets;