Section 31 in U.P. Zila Panchayats (Election of Adhyaksha and UP-Adhyaksha and Settlement of Election Disputes) Rules, 1994
31. Procedure to be followed in filling casual vacancies.
- For filling a casual vacancy in the office of Adhyaksha, the procedure to be followed shall, as far as may be, be the same as laid down in the foregoing rules.
