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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Kerala - Subsection

Section 18(2)(m) in Kerala University of Fisheries and Ocean Studies Act, 2010

(m)to exercise such other powers and perform such other functions as may be conferred or imposed on it by this Act and Statutes, Ordinances and Regulations made thereunder.