Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 70C in Greater Hyderabad Municipal Corporation Act, 1955

70C. Power to obtain information.

- The Government may, with a view to requisitioning any property under section 70-A or determine the compensation payable under section 70-B, by order, require any person to furnish to such authority as may be specified in the order, such information in his possession relating to such property as may be specified.