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State of Punjab - Section

Section 83 in The Punjab Town Improvement Trust Rules, 1939

83.

All loans received by the Trust shall be recorded in a register of loans in form No. 35, each instalments of the loan, as it is taken, being recorded in column 4. Each entry in the register shall be attested by an officer appointed by the Trust in this behalf. A separate page shall be opened for each loan and loans from Government shall be kept distinct from loans received from other sources.Register of investments