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[Cites 0, Cited by 0] [Section 392] [Entire Act]

State of Punjab - Subsection

Section 392(4) in The Punjab Municipal Corporation Act, 1976

(4)When a Corporation has been relieved under this section of the whole or part of the cost of the police establishment which it is required to maintain, the Government shall maintain such police establishment as it shall consider necessary, and the establishment so maintained shall consist of a part of the General Police Force under the Government within the meaning of section 2 of the Police Act, 1861.