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[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 82(2)(iv) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(iv)fail to account for, or to render a prompt and true return of any money or property entrusted to him in the course of his duty.