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Pr. Commissioner Of Income Tax Surat 2 vs M/S. Shreeji Prints Pvt. Ltd. on 27 August, 2021

Bench: Uday Umesh Lalit, Ajay Rastogi

      ITEM NO.3                                  COURT NO.2                     SECTION III
                                    (HEARING THROUGH VIDEO CONFERENCING)

                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS

      Petition for Special Leave to Appeal (C) No.333/2021

      (Arising out of impugned final judgment and order dated 03-02-2020
      in TA No.828/2019 passed by the High Court of Gujarat at Ahmedabad)

      PR. COMMISSIONER OF INCOME TAX, SURAT-2                                 Petitioner(s)

                                                         VERSUS

      M/s. SHREEJI PRINTS PVT. LTD.                                           Respondent(s)

      (FOR ADMISSION)

      Date : 27-08-2021 This petition was called on for hearing today.

      CORAM :
                              HON'BLE MR. JUSTICE UDAY UMESH LALIT
                              HON'BLE MR. JUSTICE AJAY RASTOGI

      For Petitioner(s)                    Mr.   Balbir Singh, ASG
                                           Mr.   Siddhant Kohli, Adv.
                                           Mr.   Swarupama Chaturvedi, Adv.
                                           Mr.   Shyam Gopal, Adv.
                                           Mr.   Raj Bahadur Yadav, Adv.
                                           Ms.   Anil Katiyar, AOR

      For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Heard Mr. Balbir Singh, learned Additional Solicitor General in support of the petition.

We do not see any reason to interfere in the matter. The Special Leave Petition is, accordingly, dismissed.

Pending applications, if any, also stand disposed of.

                           (MUKESH NASA)                           (VIRENDER SINGH)
                           COURT MASTER                             BRANCH OFFICER