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State of Rajasthan - Section
Section 13 in The Rajasthan Imposition of Ceiling on Agricultural Holdings Rules, 1973
13. Mode of payment of the amount of acquisition.
- The amount of acquisition determined as payable to a person under sub-section (4) of section 19 of the Act shall be paid in the following manner.-| (a) | When the amount payable is less than five hundred rupees. | Entire amount will be paid in cash. |
| (b) | When the amount payable is five hundred rupees or more but isless than five thousand rupees. | The entire amount will be paid in[cash] [Substituted by Notification dated 24-6-1976.]divided in fiveequal annual instalments. |
| (c) | When the amount payable is five thousand rupees or more. | The entire amount will be paid in[cash] [Substituted by Notification dated 24-6-1976.]divided in ten equalinstalments. |