Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 3 in Bihar Sports (Registration, Recognition and Regulation of Associations) Act, 2013 3. Compulsory Registration. - Every sports Association defined under this Act, other than a primary Sports Body, is required to be registered under the provisions of this Act.
