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[Cites 0, Cited by 0] [Section 42] [Entire Act]

Bengal Presidency - Subsection

Section 42(2) in Cess Act, 1880

(2)Every holder of a revenue-free estate shall pay the amount of road cess and public works cess due by him in two equal instalments or in one annual payment upon such days or day as shall be for that purpose appointed by any order of the [Board of Revenue].