Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(a) in The State Bank Of India Act, 1955

(a)the amount held in the Reserve Fund of the Imperial Bank transferred to the State Bank on the appointed day; and