Calcutta High Court
Bda Ltd. & Anr vs National Industrial Corporation Ltd on 10 August, 2017
Author: Soumen Sen
Bench: Soumen Sen
AID No.1 of 2006
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
BDA LTD. & ANR.
-Versus-
NATIONAL INDUSTRIAL CORPORATION LTD.
Appearance:
Mr. Souvik Kundu, Adv.
...for the appellant.
Mr. Robi Prasad Mookherjee, Adv.
...for the Controller of Patent & Design.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 10th August, 2017.
The Court: An accommodation is prayed for on behalf of the appellant. The authorities are represented.
The matter is adjourned for a week.
(SOUMEN SEN, J.) A/s.