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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(e) in The Punjab Minimum Wages Rules, 1950

(e)"Chairman" means the Chairman of the Advisory Board [or] [Inserted by Punjab Government Notification No. 9110/8801-Lab.-58/68593, dated 28.8.1958.] the committee or sub-committee [ - ] or the Advisory Sub-Committees as the case may be, appointed under section 9;